M/S Mother Terrassa Educational ... vs Smt Ivaturi Subhadra Kiranmayi
2024 Latest Caselaw 5041 AP

Andhra Pradesh High Court - Amravati

M/S Mother Terrassa Educational ... vs Smt Ivaturi Subhadra Kiranmayi on 3 July, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

 APHC010216162024
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                         [3479]
                            (Special Original Jurisdiction)

                    WEDNESDAY ,THE THIRD DAY OF JULY
                     TWO THOUSAND AND TWENTY FOUR
                                  PRESENT
         THE HONOURABLE SRI JUSTICE U.DURGA PRASAD RAO
          THE HONOURABLE SMT JUSTICE SUMATHI JAGADAM
                        FIRST APPEAL NO: 314/2024
Between:
M/s Mother Terrassa Educational Society and Others          ...APPELLANT(S)
                                     AND
Smt Ivaturi Subhadra Kiranmayi and Others                 ...RESPONDENT(S)

Counsel for the Appellant(S):

1. S.V.S.S.SIVA RAM Counsel for the Respondent(S):

1. PENUMAKA VENKATA RAO The Court made the following order:

I.A. No.2 of 2024

For counters of the respondents 1 to 8 and for hearing, list this matter after two weeks.

There shall be stay of operation of the decree and judgment dated 25.01.2024 passed in O.S. No.07 of 2019 on the file of II Additional District Judge, Parvathipuram, for a period of three weeks.

________ UDPR, J _____ JS, J SS