Citation : 2024 Latest Caselaw 4963 AP
Judgement Date : 1 July, 2024
APHC010163112012
IN THE HIGH COURT OF ANDHRA
PRADESH
[3460]
AT AMARAVATI
(Special Original Jurisdiction)
MONDAY ,THE FIRST DAY OF JULY
TWO THOUSAND AND TWENTY FOUR
PRESENT
THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
CIVIL REVISION PETITION NO: 5123/2012
Between:
M/s.pavillion Granites, ...PETITIONER
AND
M/s Auguet Leo Granites Pvt Ltd and Others ...RESPONDENT(S)
Counsel for the Petitioner:
1. N ASHWANI KUMAR
2. VIMAL VARMA VASI REDDY
Counsel for the Respondent(S):
1. N SHOBA
The Court made the following:
2
THE HON'BLE SRI JUSTICE NYAPATHY VIJAY
C.R.P.No.5123 of 2012
JUDGMENT:
The present revision is filed questioning the order dated 12.06.2007 in an unnumbered A.S.No. of 2007 vide C.F.No.1944 of 2007 passed by the District Judge, Chittoor.
2. It is represented by learned counsel for the petitioner that he has no information about the clients and is not sure if they are interested in pursuing the litigation.
3. Recording the said submission, the civil revision petition is dismissed. No order as to costs. As a sequel, the miscellaneous petitions if any shall stand dismissed.
__________________ NYAPATHY VIJAY, J Date: 01.07.2024 KLP
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