Gadi Pandu Ranga Rao vs The State Of Andhra Pradesh
2024 Latest Caselaw 4959 AP

Andhra Pradesh High Court - Amravati

Gadi Pandu Ranga Rao vs The State Of Andhra Pradesh on 1 July, 2024

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.R.C.No.515 of 2024


                          PROCEEDING SHEET

Sl.                                                                        OFFICE
                                        ORDER

No DATE NOTE

02. 01.07.2024 Dr. VRKS, J

Heard learned counsel for the petitioner. He submits that a little more time is required to find out and submit the Court about the Rules of the High Court of the State with reference to suspension of sentences in revisions as against concurrent judgments of convictions rendered by the Courts below.

List the matter on 09.07.2024.

___________ Dr. VRKS, J

Ivd