Andhra Pradesh High Court - Amravati

N.Lingaiah vs P. Somaiah on 1 July, 2024

 APHC010375082003
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                         [3397]
                           (Special Original Jurisdiction)

                     MONDAY ,THE FIRST DAY OF JULY
                    TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                         FIRST APPEAL NO: 2519/2003

Between:

N.lingaiah                                                    ...APPELLANT

                                       AND

P Somaiah                                                   ...RESPONDENT

Counsel for the Appellant:

     1. NUTHALAPATI KRISHNA MURTHY

Counsel for the Respondent:

     1. M R S SRINIVAS

The Court made the following:

JUDGMENT:

1. Both learned counsel present.

2. Today when the matter is taken up for hearing, learned counsel for the

appellant has represented that the sole appellant died during the pendency of

the appeal and he further represented that the appeal may be abated. The

representation made by the learned counsel for the appellant is recorded.

3. Therefore, the Appeal Suit is dismissed as abated. There shall be no

order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.01.07.2024 CVD