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Akkinapalli Srikanth Kumar, Vis. Dist. vs Rajkumar Sahu, Orissa State 2 Ots
2024 Latest Caselaw 44 AP

Citation : 2024 Latest Caselaw 44 AP
Judgement Date : 2 January, 2024

Andhra Pradesh High Court - Amravati

Akkinapalli Srikanth Kumar, Vis. Dist. vs Rajkumar Sahu, Orissa State 2 Ots on 2 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.1221 of 2012

                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

07. 02.01.2024 BVLNC, J M.A.C.M.A.No.1221 of 2012 Appeal is 'partly allowed'. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

 
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