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Thiyyala Venkata Ramana Murthy, vs Datla Tirupathi Raju,
2024 Latest Caselaw 38 AP

Citation : 2024 Latest Caselaw 38 AP
Judgement Date : 2 January, 2024

Andhra Pradesh High Court - Amravati

Thiyyala Venkata Ramana Murthy, vs Datla Tirupathi Raju, on 2 January, 2024

HIGH COURT OF ANDHRA PRADESH

MAIN CASE: A.S.No.253 of 2017

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

04. 02.01.2024 BVLNC, J The appeal suit is dismissed for non prosecution. No costs.

(Vide separate Judgment).

___________ BVLNC, J Pmk

 
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