The Oriental Insurance Company Ltd., vs Guttula Venkata Rao 5 Others
2024 Latest Caselaw 34 AP

Andhra Pradesh High Court - Amravati

The Oriental Insurance Company Ltd., vs Guttula Venkata Rao 5 Others on 2 January, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                     M.A.C.M.A.No.1644 OF 2016

                         PROCEEDING SHEET

Sl.                                                                 OFFICE
      DATE                           ORDER
No.                                                                  NOTE
14. 02.01.2024 AVRB,J:

                     Heard    the    arguments    of   Sri   Gudi
              Srinivasu, learned counsel for the appellant,
              Sri    P.Rajesh       Babu,    learned    counsel,
              representing Sri N.Venkata Krishna, learned
              counsel for respondent Nos.1 to 3 and Sri

Kota Subba Rao, learned counsel for respondent No.6.

Registry is directed to put up the trial Court record for verification so as to fix the date of pronouncement of judgment.

List the matter on 23.01.2024.

_________ AVRB,J

MH