Citation : 2024 Latest Caselaw 879 AP
Judgement Date : 1 February, 2024
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.S.A.No.595 of 2011
PROCEEDING SHEET
Sl.
No. DATE ORDER OFFICE NOTE
10. 01-02-2024 BSS, J
I have heard both sides.
"JUDGMENT RESERVED".
________ BSS, J Bsv
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