Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vardhineedi Narasimha Rao And Another vs Telanakula China Venkata Subba Rao
2024 Latest Caselaw 878 AP

Citation : 2024 Latest Caselaw 878 AP
Judgement Date : 1 February, 2024

Andhra Pradesh High Court - Amravati

Vardhineedi Narasimha Rao And Another vs Telanakula China Venkata Subba Rao on 1 February, 2024

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.706 of 2011

PROCEEDING SHEET

Sl.

No. DATE ORDER OFFICE NOTE

14. 01-02-2024 BSS, J

I have heard both sides.

"JUDGMENT RESERVED".

________ BSS, J Bsv

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter