Citation : 2024 Latest Caselaw 1261 AP
Judgement Date : 14 February, 2024
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: M.A.C.M.A.No.439 of 2014
PROCEEDING SHEET
Sl. OFFICE
ORDER
No. DATE NOTE
09. 14.02.2024 BVLNC, J MACMA No.439 of 2014 Appeal is Dismissed as withdrawn. There shall be no order as to costs.
(Vide separate Judgment) __________ BVLNC, J DNB
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