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The A.P.S.R.T.C., vs Kutagolla Arifulah Ariff Saheb
2024 Latest Caselaw 1209 AP

Citation : 2024 Latest Caselaw 1209 AP
Judgement Date : 13 February, 2024

Andhra Pradesh High Court - Amravati

The A.P.S.R.T.C., vs Kutagolla Arifulah Ariff Saheb on 13 February, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.720 of 2013

                             PROCEEDING SHEET
Sl.                                                                        OFFICE
                                        ORDER

No. DATE NOTE

07. 13.02.2024 BVLNC, J MACMA No.720 of 2013 No representation for the respondent/claimant on 03.01.2024 and 05.02.2024.

Sri Aravala Rama Rao, learned Standing Counsel for the appellant/APSRTC is present. Arguments of appellant/APSRTC were already concluded.

In that view of the matter, list on 22.02.2024 under the caption 'For Pronouncement of Judgment'.

__________ BVLNC, J DNB

 
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