Sale Mohana Rao vs The State Of A.P.,
2024 Latest Caselaw 7921 AP

Andhra Pradesh High Court - Amravati

Sale Mohana Rao vs The State Of A.P., on 30 August, 2024

Author: K Sreenivasa Reddy

Bench: K Sreenivasa Reddy

           HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI



      MAIN CASE No.: Crl. Appeal Nos.1088 and 286 of 2016

                            PROCEEDING SHEET

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NO.                                                                      NOTE

9)     30.08.2024 SRK, J & TMR, J

                          Heard Sri D. Kodandarami Reddy, learned
                   counsel appearing on behalf of the appellant/A1 in
                   Crl.A.No.1088 of 2016, Sri Sreekanth Reddy
                   Ambati, learned counsel appearing on behalf of
                   the appellant/A2 in Crl.A.No.286 of 2016 and Sri
                   M. Lakshmi Narayana, learned Public Prosecutor
                   appearing for the State.
                          Reserved for judgment.

                                                             ______
                                                             SRK, J


                                                             ______
                                                             TMR, J
                                                                  Nsr
       2



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