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Mutala Durga Prasad, Vijayawada., vs The State Of Ap., Rep Pp.,
2024 Latest Caselaw 7745 AP

Citation : 2024 Latest Caselaw 7745 AP
Judgement Date : 27 August, 2024

Andhra Pradesh High Court - Amravati

Mutala Durga Prasad, Vijayawada., vs The State Of Ap., Rep Pp., on 27 August, 2024

Author: K.Suresh Reddy

Bench: K.Suresh Reddy

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Special Division Bench MAIN CASE No.: Criminal Appeal Nos.66, 147, 157, 256 & 994 of 2017

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

29. 27.08.2024 KSR, J & SRK, J

Heard Sri Challa Ajay Kumar, Dr. Challa

Srinivasa Rao and Sri Srinivasa Rao Narra, learned

counsels for the appellants and Sri M.Lakshmi

Narayana, learned Public Prosecutor representing

the State.

Judgment Reserved.

__________________ K.SURESH REDDY,J

_______________________ K. SREENIVASA REDDY,J

DNB

 
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