G. Venkateswara Rao vs E. Butchi Babu
2024 Latest Caselaw 7688 AP

Andhra Pradesh High Court - Amravati

G. Venkateswara Rao vs E. Butchi Babu on 23 August, 2024

APHC010159442001
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI               [3397]
                          (Special Original Jurisdiction)

               FRIDAY ,THE TWENTY THIRD DAY OF AUGUST
                   TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                      FIRST APPEAL NO: 1995/2001

Between:

G. Venkateswara Rao and Others                     ...APPELLANT(S)

                                 AND

E Butchi Babu                                       ...RESPONDENT

Counsel for the Appellant(S):

  1. M P CHANDRAMOULI

Counsel for the Respondent:

  1. VENKATA RANGADAS KANURI

The Court made the following:
 JUDGMENT:

1. Today, though the matter was listed under the caption "For

Dismissal" there is no representation on either side. It seems that the

appellant is not inclined to prosecute the appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 23.08.2024 SRT