R Ramamoorthy Reddy vs M/S Social Unit For Community Health And ...
2024 Latest Caselaw 7453 AP

Andhra Pradesh High Court - Amravati

R Ramamoorthy Reddy vs M/S Social Unit For Community Health And ... on 20 August, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.536 of 2024

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

3. 20.08.2024 RNT, J & VN, J Learned counsel appearing for the parties, to file the copy of the judgment of this Court dated 25.10.2021 in W.P.No.20545 of 2020 and dated 02.05.2002 in W.P.No.13126 of 2022, of which reference has been made in the order of the Trial Court, rejecting the petitioner's application, for grant of temporary injunction.

2. List on 27.08.2024.

_____________ RNT, J

_____________ VN, J Pab