N Shanti Prabha vs Vanapalli Venkata Surya Chandra Rao,
2024 Latest Caselaw 7304 AP

Andhra Pradesh High Court - Amravati

N Shanti Prabha vs Vanapalli Venkata Surya Chandra Rao, on 19 August, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

 APHC010351372024        IN THE HIGH COURT OF ANDHRA                 Bench Sr.No:-
                                                                          25
                                   PRADESH                              [3493]
                                 AT AMARAVATI

                        CONTEMPT APPEAL NO: 23 of 2024

N Shanti                                              ...Applicant
Prabha

      Vs.

Vanapalli Venkata Surya Chandra Rao and Others                ...Respondent(s)


                                    **********

S PRANATHI, Advocate(s) for Petitioner(s)

, Advocate(s) for Respondent(s)

CORAM : SRI JUSTICE R RAGHUNANDAN RAO SMT JUSTICE VENKATA JYOTHIRMAI PRATAPA

DATE : 19th August 2024

PC:

Post on 04.09.2024 along with C.A.Nos.19 and 22 of 2024.

There shall be interim stay of operation of the impugned judgment of the

learned Single Judge dated 08.07.2024, till further orders.

Print the name of Sri V.V. Prabhakar Rao for respondents.

R RAGHUNANDAN RAO, J

VENKATA JYOTHIRMAI PRATAPA, J Js.