Bhattu Prashanthi, Gandhinagar, ... vs State Of A.P.,Rep.By Its ...
2024 Latest Caselaw 7238 AP

Andhra Pradesh High Court - Amravati

Bhattu Prashanthi, Gandhinagar, ... vs State Of A.P.,Rep.By Its ... on 14 August, 2024

Author: K.Suresh Reddy

Bench: K.Suresh Reddy

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: Crl.R.C.No.1623 of 2009 PROCEEDING SHEET

SL. OFFICE DATE ORDER NO. NOTE

16. 14.08.2024 KSR, J & SRK, J

Today, when the matter is taken up for hearing, learned counsel for the petitioner states that the State also filed an Appeal questioning the very same Judgment acquitting the accused.

Learned Assistant Public Prosecutor requests some time to verify about the said appeal.

At request of learned Assistant Public Prosecutor, post on 20.08.2024.

___________________ K.SURESH REDDY, J

_______________________ K.SREENIVASA REDDY, J

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