Smt. Kalidindi Renuka vs The A.P.S.R.T.C.
2024 Latest Caselaw 7200 AP

Citation : 2024 Latest Caselaw 7200 AP
Judgement Date : 13 August, 2024

Andhra Pradesh High Court - Amravati

Smt. Kalidindi Renuka vs The A.P.S.R.T.C. on 13 August, 2024

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE NO: A.S.No.1689 of 2000
                          PROCEEDING SHEET
Sl.     Date                        ORDER                            OFFICE
No.                                                                  NOTE
06.   13.08.2024 VGKR,J

                      Heard Sri S.Srinivas Reddy, learned Senior
                Counsel on behalf of the appellant and Sri
                Ch.Pavan Kumar, learned counsel representing
                Sri Vinod Kumar Tarlada, learned Standing
                Counsel    for   APSRTC    on   behalf    of   the
                respondents.

Reserved for Judgment.

_______ VGKR,J JLV

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