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Amarthapudi Koteswara Rao vs The State Of Andhra Pradesh
2024 Latest Caselaw 7196 AP

Citation : 2024 Latest Caselaw 7196 AP
Judgement Date : 13 August, 2024

Andhra Pradesh High Court - Amravati

Amarthapudi Koteswara Rao vs The State Of Andhra Pradesh on 13 August, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.A.No.389 of 2022 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

09. 13.08.2024 VJP, J Heard the learned counsel for the Appellant(s) and learned Assistant Public Prosecutor.

Reserved for Judgment.

_______ VJP, J Dinesh

 
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