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Banoth Gandhi, vs The State Of Ap Rep By Its Spl. Pp Hyd., For ...
2024 Latest Caselaw 6856 AP

Citation : 2024 Latest Caselaw 6856 AP
Judgement Date : 7 August, 2024

Andhra Pradesh High Court - Amravati

Banoth Gandhi, vs The State Of Ap Rep By Its Spl. Pp Hyd., For ... on 7 August, 2024

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI MAIN CASE NO.: Crl.A.No.210 of 2011 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE

12. 07.08.2024 VJP,J

Heard the learned counsel representing both parties.

Reserved for Judgment.

______ VJP, J JLV

 
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