This Petition Is Filed By The vs Unknown
2024 Latest Caselaw 6789 AP

Andhra Pradesh High Court - Amravati

This Petition Is Filed By The vs Unknown on 6 August, 2024

                    HIGH COURT OF ANDHRA PRADESH
                 MAIN CASE No: Crl.A.(S.R.)No.4555 of 2023
                              PROCEEDING SHEET

SL.   DATE                                ORDER                         OFFICE
NO.                                                                      NOTE
02. 06.08.2024    VJP, J
                                     I.A.No.1 of 2024
                           This     petition   is   filed    by   the
                  Petitioner/Appellant, seeking to grant leave to
                  prefer appeal against the judgment dated
                  19.12.2022 in C.C.No.206 of 2018 on the file of
                  the Special Judicial Magistrate of First Class-
                  cum-VI Additional Junior Civil Judge, Tirupati.
                           Heard.
                           Considering the submissions made and
                  in the interest of justice, the interlocutory
                  application is allowed.
                           Registry is directed to take necessary
                  steps.
                                                        ______
                                                          VJP, J
                              Crl.A.(S.R.)No.4555 of 2024
                           Issue notice to Respondent No.1.

Learned counsel for the Appellant(s) is permitted to take out personal notice on Respondent No.1 through RPAD/Courier and file proof of the same.

List the matter on 03.09.2024.

______ VJP, J PND