Arshutunnisa vs Mohammed Kasim Died On 932001
2023 Latest Caselaw 4624 AP

Citation : 2023 Latest Caselaw 4624 AP
Judgement Date : 29 September, 2023

Andhra Pradesh High Court - Amravati

Arshutunnisa vs Mohammed Kasim Died On 932001 on 29 September, 2023

                   HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. S.A.No.607 OF 2007

                          PROCEEDING SHEET

Sl.
No       DATE                                                   OFFICE
                                   ORDER

NOTE

12 29.09.2023 BVLNC, J

The Second Appeal is dismissed

with costs (vide separate judgment).

___________ BVLNC, J psk

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