C.Ramarao Reddy vs B.Satyanarayana
2023 Latest Caselaw 4551 AP

Citation : 2023 Latest Caselaw 4551 AP
Judgement Date : 26 September, 2023

Andhra Pradesh High Court - Amravati

C.Ramarao Reddy vs B.Satyanarayana on 26 September, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: A.S.No.2274 of 2003

                           PROCEEDING SHEET

Sl.No     DATE                                                  OFFICE
                                          ORDER

NOTE

80. 26.09.2023 SV, J

Heard both sides. Reserved for judgment.

_________ SV, J

Krs

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