Citation : 2023 Latest Caselaw 4550 AP
Judgement Date : 26 September, 2023
1
THE HON'BLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY
Contempt Case No.3189 of 2023
JUDGMENT:
Learned counsel for the respondents would submit that
the order of this Court is complied with and the entire amount
due to the petitioner is paid to the petitioner.
Learned counsel for the petitioner, on instructions, would
submit that the order of this Court is complied with and the
entire amount due to the petitioner is paid to the petitioner.
Therefore, recording the aforesaid submission made by
both the learned counsel for the petitioner and the learned
counsel for the respondents, the Contempt Case is closed. No
costs.
Consequently, miscellaneous applications, pending if any,
shall also stand closed.
________________________________________________ JUSTICE CHEEKATI MANAVENDRANATH ROY Date:26.09.2023.
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