Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Kamepalli Sitaramaiah vs Nalluri Krishna Mohan Rao
2023 Latest Caselaw 4318 AP

Citation : 2023 Latest Caselaw 4318 AP
Judgement Date : 15 September, 2023

Andhra Pradesh High Court - Amravati

Kamepalli Sitaramaiah vs Nalluri Krishna Mohan Rao on 15 September, 2023

Bench: Venuthurumalli Gopala Rao

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

            SECOND APPEAL No.1158 of 2008

JUDGMENT:

The proceedings dated 30.08.2023 shows that

there was no representation on either side and the matter is

posted to 14.09.2023. On that day i.e., on 14.09.2023, there

was no representation on behalf of the appellants.

Even though the matter is listed today under the

caption 'for dismissal', there is no representation on behalf of

the appellants. Therefore, the appellants are not inclined to

prosecute the case.

Hence, the appeal is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.15.09.2023 ANI

THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

SECOND APPEAL No.1158 of 2008

Dt.15.09.2023

ANI

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs