Sriram Rajendra Prasad vs Mallabathina Madhusudhana Reddy
2023 Latest Caselaw 4241 AP

        HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                       I.A.No.01 of 2023
                             in/and
                   Appeal Suit No.968 of 2016

JUDGMENT:

Sri N.Krishna Sai, learned counsel representing on behalf

of M/s P.Sree Ramulu Naidu, learned counsel for the appellant

submits that he filed an application i.e. I.A.No.01 of 2023

seeking to withdraw the appeal.

2. No representation on behalf of respondents.

Permission is accorded.

3. Considering the above submissions made by the learned

counsel for the appellant, permitted to withdraw the appeal.

4. In the result, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:13.09.2023 KNN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.968 of 2016 Date:13.09.2023

KNN