Wednesday, 06, May, 2026
- जेल में ही कटेगी नारायण साईं की रातें: हाईकोर्ट ने ठुकराई जमानत याचिका, उम्रकैद की सजा रहेगी बरकरार
- सस्ते सामान के चक्कर में नहीं रुकेंगी सड़कें, हाई कोर्ट ने कहा- अब नियमों के घेरे में लगेंगे वीकली मार्केट
- Paralegal Volunteer & Internship Program (NV-PLV) 2026 at Nyayavani Foundation [Hybrid; 6 – 8 Weeks]: Apply by May 20
- सोनम रघुवंशी की जमानत रद्द कराने के लिए हाईकोर्ट में याचिका, सोनम को नोटिस
- CfP: International Journal of Advanced Legal Research (IJALR) [Vol 6, Issue 3, ISSN: 2582-7340, Manupatra, Google Scholar, 23+ Databases, Hard Copy]: Submit by May 15
- सुप्रीम कोर्ट: अब 34 नहीं, सबसे बड़ी अदालत में होंगे 38 जज, मोदी कैबिनेट ने दे दी मंजूरी
- रामपुर तिराहा गोलीकांड की जांच पर हाई कोर्ट सीबीआई से क्यों हुआ नाराज, 15 दिन की मोहलत दी
- CCI approves the proposed restructuring by Vishakha Renewables Pvt. Ltd. of its renewables business and merge with and into Vishakha Glass Private Limited
- NHRC, India takes suo motu cognizance of the reported death of four children due to drowning in a deep pit near a drain work site in the Islampura area of Nanded district in Maharashtra
- मदरसे की मान्यता रद्द करने का आदेश निरस्त; हाईकोर्ट ने कहा- प्रशासनिक प्रक्रिया में हुईं त्रुटियां
- NHRC, India takes suo motu cognizance of the reported death of a 12-year-old student and over 100 falling ill after consuming stale food at the hostel of Kakabandh Ashram School of Mayurbhanj district in Odisha
- Courts should Not take Crime against Women Lightly, SC on Dowry Deaths
- Dhurandhar Script Not a Imitation, Accuser Tenders Apology in HC
- Union Cabinet approves move to expand Supreme Court Bench strength to 38 Judges
- Accusation under S.498A IPC Not Sufficient to Deny Compassionate Appointment, Rules HC
