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P Lakshmi Devi 3 Others vs Mr Jageshwar Another
2023 Latest Caselaw 4133 AP

Citation : 2023 Latest Caselaw 4133 AP
Judgement Date : 8 September, 2023

Andhra Pradesh High Court - Amravati

P Lakshmi Devi 3 Others vs Mr Jageshwar Another on 8 September, 2023

Bench: Venuthurumalli Gopala Rao

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                  M.A.C.M.A.No.794 of 2015

JUDGMENT:

None appeared for the appellants, even though the

matter is listed under the caption 'for dismissal'.

Learned counsel for the respondents is present and

reported ready.

Hence, the appeal is dismissed for non-prosecution. No

costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.08.09.2023 CVD

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