Citation : 2023 Latest Caselaw 4030 AP
Judgement Date : 4 September, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: W.P. No.14377 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
9. 04.09.2023 NJS,J
Heard learned counsel for the petitioners, who placed reliance on the Judgment dated 16.09.2021 passed by a learned Single Judge of this Court in W.P.No.18797 of 2021.
List this case after two (2) weeks for filing counter, finally.
_______ NJS,J BLV
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