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AS/431/2014
2023 Latest Caselaw 3999 AP

Citation : 2023 Latest Caselaw 3999 AP
Judgement Date : 1 September, 2023

Andhra Pradesh High Court - Amravati
AS/431/2014 on 1 September, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE: A.S.Nos.576, 431, 494 & 523 OF 2014

PROCEEDING SHEET

SL. OFFICE DATE ORDER NO. NOTE

01.09.2023 RNT, J & BVLNC, J

Arguments concluded by the learned

counsels for both the parties.

2. Judgment Reserved.

______ RNT,J

_________ BVLNC, J DNB/MVK

 
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