Cheboru Ramesh Another vs State Of A.P.
2023 Latest Caselaw 5145 AP

                    HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. CRL.A.No.692 OF 2009

                              PROCEEDING SHEET

 Sl.
 No       DATE                                                        OFFICE
                                        ORDER

NOTE

14. 19.10.2023 BVLNC, J Sri K.Nitin Krishna, learned counsel representing Sri G.Subba Rao, learned counsel for the Appellants present.

Sri Y.Jagadeeswara Rao, learned Special Asst. Public Prosecutor representing State present.

Heard arguments on both sides.

Judgment pronounced in open Court (vide separate judgment).

In the result, the Criminal Appeal is allowed.

___________ BVLNC, J psk