Gujarat Nipon International Private 21 vs The Union Of India
2023 Latest Caselaw 5736 AP

Andhra Pradesh High Court - Amravati

Gujarat Nipon International Private 21 vs The Union Of India on 30 November, 2023

            HIGH COURT OF ANDHRA PRADESH

                 MAIN CASE No:W.P.No.11492 OF 2023

                                 PROCEEDING SHEET
SL.           DATE                                 ORDER                            OFFICE
NO.                                                                                  NOTE
                            RNT,J & AVRB,J
    6.    30.11.2023

                                    Learned counsel for the petitioner submits
                            that the controversy as involved in the present writ
                            petition is covered by the judgment of the Gujarat
                            High Court in Awadkrupa Plastomech Private
                            Limited vs. Union of India1, which has been
                            affirmed by the Hon'ble Apex Court in S.L.P.
                            No.7095 of 2021.
                            2.      Learned    counsel    appearing    for    the
                            respondents submits that in his view, the matter is

not so covered.

3. Consequently, list on 11.12.2023 for hearing.

________ RNT,J

________ AVRB,J

Scs

(2021) 124 taxmann.com 615 (Gujarat)