Kasunuru Moshe vs Andhra Pradesh State Road Transport ...
2023 Latest Caselaw 5716 AP

Andhra Pradesh High Court - Amravati

Kasunuru Moshe vs Andhra Pradesh State Road Transport ... on 29 November, 2023

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
           MAIN CASE No. M.A.C.M.A.Nos.2415 & 2471 of 2013
                             PROCEEDING SHEET
Sl.                                                                     OFFICE
                                         ORDER

No DATE NOTE

11. 29.11.2023 BVLNC, J Heard Sri Yuva Siva Swamy, learned counsel representing Sri Narasimha Rao Gudiseva, learned counsel for the appellant and Sri K.Viswanatham, learned Standing Counsel for APSRTC/respondent.

Reserved for judgment.

__________ BVLNC, J Pmk