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The National Insurance Company Limited vs Mandava Sujatha And 3 Others
2023 Latest Caselaw 5712 AP

Citation : 2023 Latest Caselaw 5712 AP
Judgement Date : 29 November, 2023

Andhra Pradesh High Court - Amravati

The National Insurance Company Limited vs Mandava Sujatha And 3 Others on 29 November, 2023

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.1751 OF 2012

                          PROCEEDING SHEET
Sl.                                                                      OFFICE
                                        ORDER

No DATE NOTE

05. 29.11.2023 BVLNC, J

Sri V.Veerabhadrachary, learned counsel

for appellant/Insurance Company present.

Sri Ramachandra Gurram, learned counsel

for respondents present.

Heard arguments on both sides.

List under the caption "FOR

PRONOUNCEMENT OF JUDGMENT".

List on 30.11.2023.

__________ BVLNC, J psk

 
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