Bhattu Prashanthi, Gandhinagar, ... vs State Of A.P.,Rep.By Its ...
2023 Latest Caselaw 5704 AP

Andhra Pradesh High Court - Amravati

Bhattu Prashanthi, Gandhinagar, ... vs State Of A.P.,Rep.By Its ... on 29 November, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE NO.: Crl.R.C.No.1623 of 2009 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

05. 29.11.2023 SV, J

Learned Assistant Public Prosecutor requested time to verify that against the impugned judgment, whether the present revision is maintainable or whether the appeal has to be filed.

Learned counsel for the petitioner is present.

List on 13.12.2023.

________ SV, J SPP