Andhra Pradesh High Court - Amravati

Gade Vamsi Dinesh Reddy vs The State Of Ap on 29 November, 2023

Author: R.Raghunandan Rao

Bench: R.Raghunandan Rao

frre:

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

(SPECIAL ORIGINAL JURISDICTION)

WEDNESDAY, THE TWENTY NINTH DAY OF DECEMBER
TWO THOUSAND AND Ty JENTY THREE

PRESENT)

THE RONQURABLE THE CHIEF JUSTICE SRI DHIRAJ SINGH THAKUR
AND
THE HONOURABLE SRI JUSTICE R.RAGHUNANDAN RAO

W.R(PUBLIG INTEREST LITIGATION) NG: 199 OF 2023
Setween:

Gade Vamei Dinesh Reddy, S/o. Subba Reddy, aged about 40 years, Ose Sorial
Activ! si, Rio. Mat No.g0%, Gora Apariments, Tanquiur Var Veedhi, Near Pentukostu

Church, LTD Junction, Ral amahkendravaram Urban, East Godavari District, AP.
. Petitioner
ARD

i. The State of Andhra Pradesh, Rep. by ds Pri Secretary, Mines and

Geology Department, Sn Anianeya Towers, D.No. oe S-Giock, Sih

AND Sth Floors, fbrahi mpainam. Vilayeawada, NTR District, AP.

The Olrector, Mines and Geaingy Deparimant, Sn Anianeya T rawers, ©.

Na. 7-104, B-Biock, Sth AND Sth Floors, Jorahimpainam, Vilayawada, NTR

District, ALP.

Fhe Distriat Mi nes AND Geology Officer, m ines and Geology Ospartment,

O. No. 88-77-18, Gandhi Purarn, Bac of KIA Motors, Lalacheruva,

Ralamahendravararn, fast, Godavari 'strc of, ALR.

4. The State of Andhra Pradesh, Rep. by ts Pri, Secratary, Water
Resources Department, AP. Secrstarial, Velagapudi, Armaravathi.

5. The Engineer-in-Chief, Water Resources Department, Viayawada, NTR
Detrich AP.

8. The Superintending Engineer, irrigation Circle, Water Resources

Departnent, Dowleswaram, Rajamahendravaram, East Godavari District,

AP.

The Executive Engineer, Godavari Head Works Division, Water Resources

Deparment, Dowleswaram, Ral amahercdravaram, East Godavari District,

AP.

. The Cistrict Catlectar, East Godavari District, Ralamakendravaram.

S$. Fhe Revenue Divisional Officer, Raiamahencravaram Revenue Division,
Near Gokavaram Bus Stand, Gokavaram Town, East Godavari District,

fs

to

m

AP.

10. The Tahsidar, Rajamahendravarm Urban Mandal, East Godavari District,
AP.

V1. The Tahsidar, Raiarnahencdravarm Rural Mandal, East Godavar Distict,
AP.

12. Jaiprakash Fower Ventures Limited, Rep. by its Chairman anc Managing

Director, Gornplex of Jaypee Nigne Super Thermal Power Plant, Nigrie,
Taha Saral, Singraull Distict, Madhya Pradesh State.



eet, As

ae)

y
iy
:

vate Lj

QO os at Ab wy op
g a 2% i £5 G B Ly s51 EB
a ew Ee ES
a t ae oe BS We ine ae i a
wee MS OE i OO Me Geom SEs
th Heh gen BL gk fm ae gn TED Te
z m i te Boa 6 Ee ye O.
" Fed fee a if.
4 Bap Be ee Ue
faa Bp ee Re i yk
. # ar a om oo OS me OB ES
ieee a oS e5 & eo oe ea cy ced 274
2 : yg Gm Be ga ROBE
6 | ERE 2 « ERE OS
FA » sheet tote "e% iD ae 52: eee Lge eo ¢ BS fore Z
~ oy BF = -- ge Ge Pa when Pa te
a cM Ee ge Pisce Pip OB a: A
a Bi oO eB Eau e y Be &
H en sone ; fo a sae -_ tL hen. r%
ee a a a 3D Fm ee wy 24 gy as Boo
é s a3 te Pe L & oa x fh ge
@ fy C2 x 65% ea aa an or} eo ge fA Bo
Gt Feel ace vps ue = U9 ee my SB a th ID _
" . oi oe Ee eH Oe i wnt
a 2 OO Bf es oh te +t ie Oe oe xo sa
. ae ae ke ty, OY wie "ae 0, OE eG OS
tees <3 03 ea es oo Os ge wy ew Ze 3
C3 , * PS saree bee _ ae i oe om of EL
ta ne eS ma On Be wnt e ee E9 7 oo % " cS a oe oy tex
steer, ¢ ees iS Z cr o ae Ob ave ca | og tet See "en Sheer snooh
i Ga 2 ee ERE RB S 15 eG me
ren AX wee GEO "ey + ee het AL pee Spe a nok ok
[w "ga Be ee ge Sh a, OO ye om he ee Bye
a BREESE" €BbGBZH ee ee ae
og Ele ts MS wie te moe en BE goa gg od OOF tome
he oS pe ew iw ue he oe 8 5 ee te a kee
a cc - £5 ONS " a ond oe ty neg be yer ot "Sen, as wy a
. % Ol Gow I ts yy, Meee ee ee "Ege ER OM Me
ee a. (a FO gen BE - ie pW pk ey Ge He OO ee fy OD
Zz Cag St Ue ig th gr pe Ly Lp A oe te ES "el
ea ", " a wy mo SB ; Cee ea BOB Aas
foo a Pf LF ea ee pone
ad an a a Cy 6 FF ye OD ay a
Gs rs chee TH Kad res % Py Me te oe £3 o
be me ne bo Ge = we Ge Py EP em ve PE
es "3 t E Oe : er Se bok ee hk ee
"a US "ee i> ap a2 ; > 5 a Ob, 489. 23
a i ee aoe 4 nom 8 Oe me ot en
aa: we Ob UV ab ae eae ° os "y
. TA Oe eB eB NE we Boome tt
ch re "Eis Oo Ya G gem 5 OO Se ome a
og Bebe au , C4, aoe or Goer, Jen oe, Se ney Pad S Aon nap
a aa ie ee Ue Ge me Op ke Wed EB pe pe eee et 'G2 tS
ee Ae me oR EO Bee as B. mG Ee i ee o &
: Lat Cy aD So a ee UG a By Oe DO Ay
oe oe BES go Be tee SR Fe Ga oe
Ae pare or aes) %S pes 2% Mey 2 hee £2 C3 & £% % rh fh
- roa ge pe ge EN ea s & foot "ES Pesce: wee EE A
eG + peg ee Fe oe Oe 6 ne ee SG Ke Sen SE ween pe Beee
os tou fy ee Ee SB re UR Rt 6 fT me oo aon en
aeane "EF as we EY OSE ot vee ge ad ae Nyon Wosiaa (<r eal Vom as
i & ABS tee ud LD LA gy ee 03 tS ey Se ay i a OME ES 8 C4 OE ee SG ed
$ Bw Pegseebssr g 2ZES®22 wm ER SE Ee
+ ees wee aR gem Sw yo hd poem ee ms Hof "4 ee, Ge OS
ong ron 1 S&S th 3 C3 ir " ie wong end Ne keen oer TE ped £44 fy ty Soe
ona, ~ o aon ae ee ae ot 6 a rr we MS a fy i
on oe CORY Re MBER HH eV BER e Che "Be BE
ae OewAa" BEBO, 2 8 uw 8 Boake m wh 2 Bm OS
Mb ge Ow Se a RE ORE gS mee Ry a Re ar eae
Pall So Se ty EO 8 my gy Oo ee oe ae eed FS te EY ee ae 7" ES os 9S
ters td te Bon 3 oy i ae Ne io kee 5 $2 me aD
QD as an & Bs wy 3 agen bey pe oe ey a> a ms we
wae veh ne z, rh aw i ae me

he
.
*

x
2

TS
iver

Advocates far fhe Path

8
eH
4
River God
ge
Respands
3.0. MMs
nad
IA NG
aie
mMeased
iver at
d
iA NO

8B & & aS , "be Boe we A
wih Ieee "a <1 ee 4 oe ee he
GEG EM OM SMB % ee Mr & C4, Ms £0 5 Eb

ny
4
3
3

Y

mt Ne

nde
yer Gociavarit of

i

var Highlighted the

S
x

40

3

the peat

ey ®&

>

.
¢

'earned sounsel fo
Davaleswaram Earrage in Rajamahendravaram District. Photographs have

operations conducted by scrupulous slements In the bed of r

ESAS

ORDER

been placed showing machines being operated for extraction of minor

minerals fromm the river bed

Neply has not been filed despite two opportunities having been given In this regard. One more opportunity is given te the concerned officer to fle PESHOnse.

Response be Hied by 20.12.2023.

in the meantane, ff shall be ensured that dredging operations are permitted to be conducted strictly in accardance with the rules and regulatians and the judgment of the Apex Court in Deepak Kumar & Aar Vs. State of Haryana & Ane H2042 (4) SCO 82ay1"

Sd/- OG. HELA NAIDU ASSISTANT REGISTRAR

HTRUE COPY]! Fe SECTION OFFICER

Ts,

The Principal Secretary, Mines and Geology Deparimant, State of Andhra

Pradesh, Sr Anianeysa Towers, O.No. 7-104, S-Biock, Sth AND 6th Ficors,

ibrahimpatnam, Vileyawada, NTR District, ALP.

& The Director, Mines and Geuiogy Department, Sri Anianeya Towers, BD. No. 7-

104, B-Bionk, Sth AND 6th Floors, lorahimnpainam, Viayawada, NTR oystrict,

AP.

The District Mines AND Geology Officer, Mines and Geology Department, 0.

No. 68-17-18, Gandhi Puram, Bat ORSIS af SIA Motors, Lalacheruvy,

Masmahendavaram, East, Godavari District, AP.

4. The Fri Secretary, Water Resources Department, State of Andhra Pradash., AP, Secretanat, Valagapudi, Amaravathi,

5. The EngineeripChief, Water Resources Department, Visyawada, NTR District, ALP.

&. The Superintending Engines, irrigation Circle, Walter Resources Department, Dowleswaram, Rajlamahendravaram, East Godavari District, AP.

?, Tre Executive Engineer, Godavari Head Works Division, Water Resources Derariment, Dowleswaram, Raj amahendravaram, East Godavari District, ALP.

8. The District Collector, East Godavari [istrict, Ralamahendravaram.

9. The Revent . DHYISi onal Gficer, Ra lamahendravaram Revenue Civesion, Near

iokavaram Bus Stand, ¢ Sokavarain To wn, East Godavari District, A.B.

VO. the 1 PANS) dar Raiamahandravarmn Urban Mandal, East Godavart District, AP.

1.The Tahsildar, Rajlarnahendravarm Rural Mandal, East Godavari (istrict, AP.

we

eh fo

Seek! cers if

& er * _ i:

oi oS pe BG fn

oP i ain

8 ree . :

° a % a

Con iS oe

we fem i , % boa

hood o ae ae eee

~ 4 + ete ? a ,

(J nn © ns on , ue we & 57

Power Vern aM, Nign &

G OPUC

g

af er

ft 8D 5 Bs

a & i ra

& ce. net °

Bal meas Te Mae TS ea og Bw Se ete Be os oe Gs tee wo oS 2 TS oS ct] weed Igoe we te 23 oo eo 6 we 8 eS

SN aN

* tS

: