Bagantri Appalamma And 3 Others vs Balla Srinivasa Rao And Another
2023 Latest Caselaw 5671 AP

Andhra Pradesh High Court - Amravati

Bagantri Appalamma And 3 Others vs Balla Srinivasa Rao And Another on 28 November, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.3403 of 2012


                               PROCEEDING SHEET
Sl.                                                                               OFFICE
                                          ORDER

No. DATE NOTE

10. 28.11.2023 BVLNC, J M.A.C.M.A.No.3403 of 2012 No representation for the respondent No.2/ Insurance Company.

Arguments of appellants/claimants were already concluded.

List on 06.12.2023 under the caption 'For Judgment'.

__________ BVLNC, J DNB