The United India Insurance Company ... vs D.C.Ramakrishna
2023 Latest Caselaw 5665 AP

Andhra Pradesh High Court - Amravati

The United India Insurance Company ... vs D.C.Ramakrishna on 28 November, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.304 of 2012


                              PROCEEDING SHEET
Sl.                                                                              OFFICE
                                          ORDER

No. DATE NOTE

15. 28.11.2023 BVLNC, J M.A.C.M.A.No.304 of 2012 Sri Gudi Srinivasu, learned counsel for the appellant/Insurance Company is present.

None appeared for the respondent No.1/claimant though posted under the caption 'For Judgment'. Arguments of appellant were already concluded.

In that view of the matter, list on 30.11.2023 under the caption 'For pronouncement of Judgment'.

__________ BVLNC, J DNB