Citation : 2023 Latest Caselaw 5638 AP
Judgement Date : 27 November, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. A.S.No.325 of 2010 PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE 27.11.2023 TMR,J
Today, the matter is taken up for further hearing, learned counsel appearing on both sides present.
Heard both sides. Judgment 'reserved'.
__________ TMR, J MS
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