Yadla Rajulamma vs Kakarla Veera Babu Anohter
2023 Latest Caselaw 5633 AP

Citation : 2023 Latest Caselaw 5633 AP
Judgement Date : 27 November, 2023

Andhra Pradesh High Court - Amravati

Yadla Rajulamma vs Kakarla Veera Babu Anohter on 27 November, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.2014 OF 2016

                         PROCEEDING SHEET

Sl.                                                               OFFICE
      DATE                       ORDER
No.                                                                NOTE
03. 27.11.2023 AVRB,J:

                   Heard Sri Chandra Sekhar Ilapakurti,
              learned counsel for the appellant.
                   Though,     notices    are      served   on
              respondent Nos.1 and 2, they are not at all

contesting.

List the matter on 20.12.2023, for pronouncement of Judgment.

_________ AVRB,J

Download the LatestLaws.com Mobile App