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Polukonda Chalamayya Sastry 2 Others vs Goda Raju 2 Others
2023 Latest Caselaw 5632 AP

Citation : 2023 Latest Caselaw 5632 AP
Judgement Date : 27 November, 2023

Andhra Pradesh High Court - Amravati

Polukonda Chalamayya Sastry 2 Others vs Goda Raju 2 Others on 27 November, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.942 of 2012


                             PROCEEDING SHEET
Sl.                                                                         OFFICE
                                        ORDER

No. DATE NOTE

11. 27.11.2023 BVLNC, J M.A.C.M.A.No.942 of 2012 None appeared for the respondent No.3/Insurance Company though posted with an understanding that there will be no further adjournment granted as arguments of appellants/claimants were already submitted.

In that view of the matter, list under the caption 'For Judgment' and post on 07.12.2023.

__________ BVLNC, J

DNB

 
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