Citation : 2023 Latest Caselaw 5608 AP
Judgement Date : 21 November, 2023
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No.M.A.C.M.A.No.2025 of 2012
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
06. 21.11.2023 BVLNC, J Arguments of Sri N.Chandra Sekhar Reddy, learned counsel for the appellants and Smt.V.Durga, learned counsel for the respondent No.2/Insurance Company through Virtual Mode submitted.
Reserved for judgment.
__________ BVLNC, J Pmk
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