Manda Sumithra And 3 Others vs Palasa Jyotheeswara Reddy And ...
2023 Latest Caselaw 5588 AP

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                   MAIN CASE No.M.A.C.M.A.No.461 of 2014
                               PROCEEDING SHEET
Sl.                                                                              OFFICE
                                              ORDER

No      DATE                                                                      NOTE
07.   17.11.2023    BVLNC, J

Heard learned counsel representing Sri Suresh Kumar Reddy Kalava, learned for the appellants/claimants.

None appeared for the respondent No.2/ Insurance Company today as well as on the previous adjournment.

Respondent No.1 remain exparte before the Tribunal as per record.

In that view of the matter, list on 05.12.2023 under the caption "For Judgment".

__________ BVLNC, J Pmk