Sadey Yedukundalu, K.Gangavaram ... vs Vythla Veerabhadra Rao, ...
2023 Latest Caselaw 5559 AP

Citation : 2023 Latest Caselaw 5559 AP
Judgement Date : 16 November, 2023

Andhra Pradesh High Court - Amravati

Sadey Yedukundalu, K.Gangavaram ... vs Vythla Veerabhadra Rao, ... on 16 November, 2023

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE No.M.A.C.M.A.No.4108 of 2012
                          PROCEEDING SHEET
Sl.                                                                    OFFICE
                                          ORDER

No DATE NOTE

05. 16.11.2023 BVLNC, J Heard learned counsel representing Sri Harinath Reddy Soma, learned counsel for the appellants, and also heard the learned counsel representing for respondent No.3/Insurance Company and respondent No.5/Insurance Company.

Reserved for judgment.

__________ BVLNC, J Pmk

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