C.Venkatraju, vs R.V.Siva Reddy
2023 Latest Caselaw 5558 AP

Citation : 2023 Latest Caselaw 5558 AP
Judgement Date : 16 November, 2023

Andhra Pradesh High Court - Amravati

C.Venkatraju, vs R.V.Siva Reddy on 16 November, 2023

                   HIGH COURT OF ANDHRA PRADESH

                      MAIN CASE A.S.No.308 OF 2017

                         PROCEEDING SHEET

Sl.
No       DATE                                                 OFFICE
                                   ORDER

NOTE

09 16.11.2023 BVLNC, J

The Appeal Suit is dismissed for non-prosecution. No costs (vide separate judgment).

___________ BVLNC, J psk

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