The State Of Andhra Pradesh, vs M/S Raghava Estates And ...
2023 Latest Caselaw 5549 AP

Citation : 2023 Latest Caselaw 5549 AP
Judgement Date : 16 November, 2023

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh, vs M/S Raghava Estates And ... on 16 November, 2023

05

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.A.No.751 of 2022

PROCEEDING SHEET
SI. DATE OFFICE
No ORDER NOTE
R25. | 16.11.2025 Heard Mr. S. Sriram, learned Advocate General

assisted by learned Government Pleader for the
Municipal Administration and Urban Development
Department for the appellants and Mr. P. Veera
Reddy, learned Senior Counsel assisted by
Mr. K. Jyothi Prasad, learned counsel for the
respondents.

Judgment reserved.

Interim order granted earlier stands extended

till final orders are passed.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

Vil

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