Shaik Abdul Rasheed vs M/S. White Gold Chits And Finance ...
2023 Latest Caselaw 5520 AP

Citation : 2023 Latest Caselaw 5520 AP
Judgement Date : 15 November, 2023

Andhra Pradesh High Court - Amravati

Shaik Abdul Rasheed vs M/S. White Gold Chits And Finance ... on 15 November, 2023

Bench: Venuthurumalli Gopala Rao

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Appeal Suit No.862 of 2008

                     PROCEEDING SHEET

Sl. DATE                            ORDER                         OFFICE
No.                                                                NOTE
8.   15-11-2023   VGKR,J

                        Heard Sri G.V.S.Mehar Kumar, learned
                  counsel for the appellants and Sri K.Lalith,
                  learned counsel represented on behalf of
                  Sri Turaga Sai Surya, learned counsel for the
                  respondents.

Reserved for Judgment.

_________ VGKR,J

ANI

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