Citation : 2023 Latest Caselaw 5519 AP
Judgement Date : 15 November, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. C.R.P. No.63 of 2021 PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
09. 15.11.2023 KM, J
Heard learned counsel for the petitioners.
Judgment reserved.
_______ KM,J MVK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!