The United India Insurance ... vs D.C.Ramakrishna
2023 Latest Caselaw 5518 AP

Citation : 2023 Latest Caselaw 5518 AP
Judgement Date : 15 November, 2023

Andhra Pradesh High Court - Amravati

The United India Insurance ... vs D.C.Ramakrishna on 15 November, 2023

Bench: B V Chakravarthi

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.304 of 2012


                              PROCEEDING SHEET
Sl.                                                                            OFFICE
                                           ORDER

No. DATE NOTE

14. 15.11.2023 BVLNC, J M.A.C.M.A. No.304 of 2012

Heard Sri Gudi Srinivasu, learned counsel for the

appellant/Insurance Company.

None appeared for the respondent No.1/claimant.

List on 28.11.2023 under the caption 'For

Judgment'.

__________ BVLNC, J DNB

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