D.Usharani vs Y.Gangaiah Anr
2023 Latest Caselaw 5511 AP

Citation : 2023 Latest Caselaw 5511 AP
Judgement Date : 15 November, 2023

Andhra Pradesh High Court - Amravati

D.Usharani vs Y.Gangaiah Anr on 15 November, 2023

Bench: B Syamsunder

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

             MAIN CASE No.: Second Appeal No.297 of 2000

                                PROCEEDING SHEET

S.N        DATE
                                             ORDER

30. 15.11.2023 BSS, J

I have heard further arguments of learned counsel Mr.Venkata Ramana, representing on behalf of Mr.V.Sudhakar Reddy, learned counsel for the appellant.

There is no representation for the respondent. List the case on 21.11.2023 under the caption of 'Pronouncement of Judgment'.

_______ BSS, J

KLNS

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